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Principal Legislation: Updating of Acts enacted by the States and Union territory Administrations is a continuous process. However, to facilitate everyone, the State Governments and Union territory Administrations have taken an initiative to host updated Acts on this web site. Material provided on this Site is provided "as is", without warranty of any kind, either express or implied, including, without limitation, warranty of fitness for a particular purpose. No State Government or Union territory Administration shall specifically make any warranties or representations as to the accuracy,completeness or adequacy of any such Material or the same being up-to-date. Please note that the Material available on the Site constitutes exact reproduction of officially adopted text in Pdf format. Respective State Governments and Union territory Administrations periodically updates the Material on this Site without notice, whenever amendments are made by their respective legislatures.
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